LexPIUS C.KURIAKOSE
5,167 recorded High Court judgment(s) · 2006–2015
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 5167 |
Disposal nature
| DISPOSED OF | 3418 |
| DISMISSED | 694 |
| ALLOWED | 470 |
| CLOSED | 264 |
| REMANDED | 104 |
| DISMISSED AS INFRUCTUOUS | 77 |
| DISMISSED FOR DEFAULT | 38 |
| DISMISSED AS WITHDRAWN | 36 |
Recent judgments
- STATE OF KERALA, REP. BY DIST.COLLECTOR v. JOSE — Kerala High Court (2015-02-27)
- PRINCIPAL, TKM COLLEGE OF ENGINEERING v. K.S.E.BOARD & OTHERS — Kerala High Court (2013-03-22)
- GEETHA SREEDHARAN v. S.I.OF POLICE, MALAPPURAM — Kerala High Court (2013-03-22)
- ASHARAYACHETTA CHERIYAKOYA AND ANOTHER v. PUTHIYATHANODA SAYED SHEIK MUSLIAR — Kerala High Court (2013-03-22)
- P.C.THOMAS v. RENI P.CHERIYAN — Kerala High Court (2013-03-21)
- K.R.DAVID v. SUB INSPECTOR OF POLICE, NJARAKKAL — Kerala High Court (2013-03-21)
- H.R.PRADEEP KUMAR v. P.REKHA — Kerala High Court (2013-03-20)
- MUHAMMADALI.T.K. v. SALEENA.N.K. — Kerala High Court (2013-03-19)
- C.J.DEVASSYA v. THE SUPERINTENDENT OF POLICE — Kerala High Court (2013-03-15)
- JAMEELA P.K. v. JITHESH — Kerala High Court (2013-03-15)