LexPINAKI CHANDRA GHOSE,VILAS V.AFZULPURKAR
931 recorded High Court judgment(s) · 2003–2013
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 931 |
Disposal nature
| DISPOSED OF NO COSTS | 388 |
| DISMISSED | 205 |
| WITHDRAWN | 153 |
| DISMISSED NO COSTS | 64 |
| ALLOWED NO COSTS | 50 |
| DISMISSED AS INFRUCTUOUS | 17 |
| DISMISSED AS NOT PRESSED | 15 |
| DISMISSED FOR DEFAULT | 15 |
Recent judgments
- K.Rajeswari v. B.Kumari — Telangana High Court (2013-03-15)
- Devapongu Prasad, v. Government of Andhra Pradesh, — Telangana High Court (2013-03-14)
- Yeturu Sirish Reddy, v. Sri P.Pathya Naik, Asst. Registrar/ Election Officer — Telangana High Court (2013-03-12)
- The Executive Officer, v. Kaluva Venkateswarlu, — Telangana High Court (2012-12-11)
- The Government of Andhra Pradesh, v. U. Palleswara Rao, — Telangana High Court (2012-12-11)
- Amulya Publications, Vijayawada v. The Secretary, Primary Education Department, of AP — Telangana High Court (2012-12-11)
- Board of Intermediate Education, v. Smt. P. Lalitha Kumari, — Telangana High Court (2012-12-11)
- Jagbir Singh v. The Government of India, Ministry of Home Affairs, MHA, — Telangana High Court (2012-12-11)
- Sri S.Srinivasa Rao S/o late S.Subba Rao, v. M/s Srinivasa Builders, — Telangana High Court (2012-12-11)
- Dr.M.Sudhindara v. State of A.P, — Telangana High Court (2012-12-11)