LexPINAKI CHANDRA GHOSE,NOUSHAD ALI
23 recorded High Court judgment(s) · 2010–2012
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 23 |
Disposal nature
| DISMISSED | 11 |
| WITHDRAWN | 5 |
| DISPOSED OF NO COSTS | 4 |
| CLOSED NO COSTS | 1 |
| DISMISSED WITH COSTS | 1 |
| DISMISSED NO COSTS | 1 |
Recent judgments
- K.S.Rangasayi, v. The State of A.P. rep. by — Telangana High Court (2012-10-09)
- B. Vijay Kumar, v. The Union of India, — Telangana High Court (2012-10-09)
- Smt. T. Kalpana, v. The Joint Sub Registrar-1, — Telangana High Court (2012-10-09)
- Shaik Mohammad v. The District Collector, — Telangana High Court (2012-10-09)
- Ginjala Apparao, v. The District Collector, — Telangana High Court (2012-10-09)
- K. Muni Guravaiah v. The Principal Secretary, — Telangana High Court (2012-10-09)
- Vijayaniketan D.Ed. College v. National Council for Teacher Education — Telangana High Court (2012-10-09)
- GMR Granites, v. The State Bank of India, — Telangana High Court (2012-10-09)
- Mohammed Ali, v. Government of Andhra Pradesh, — Telangana High Court (2012-10-09)
- DRS College of Education v. ational Council for Teacher Education — Telangana High Court (2012-10-09)