PINAKI CHANDRA GHOSE,C.PRAVEEN KUMAR
113 recorded High Court judgment(s) · 2012–2012
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 112 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| DISMISSED | 46 |
| DISPOSED OF NO COSTS | 32 |
| WITHDRAWN | 16 |
| DISMISSED AS NOT PRESSED | 5 |
| DISMISSED WITH COSTS | 4 |
| DISMISSED AS INFRUCTUOUS | 3 |
| PARTLY ALLOWED NO COSTS | 3 |
| CLOSED NO COSTS | 2 |
Recent judgments
- M. Rajkumar, v. Smt. Minnie Mathew, IAS, — Telangana High Court (2012-08-30)
- Mr. K. Thribhuvan Reddy v. The State of Andhra Pradesh, — Telangana High Court (2012-07-18)
- P. Subhash v. The State of A.P. rep by its Principal Secretary — Telangana High Court (2012-07-18)
- Andhra Pradesh Girijana Abhyudaya Sangham, Bhadrachalam v. Government of Andhra Pradesh, — Telangana High Court (2012-07-18)
- M/s Galaxy Metals, v. M/s Rusni Distelleries (P) Ltd. — Telangana High Court (2012-07-13)
- Indian Oil Corporation Limited v. M.Bhagavan Reddy — Telangana High Court (2012-07-13)
- M/s. Sangameshwara Binn Modern Rice Mill, v. The District Collector, — Telangana High Court (2012-07-13)
- Basha Rampala Raju, v. Sri Karatam Narayan Rao, — Telangana High Court (2012-07-13)
- Konde Nageswara Rao, v. Sri.A.Ramachandra Murthy, — Telangana High Court (2012-07-13)
- M/s.Shakthi Granites, rep.byits Proprietor v. The Tahsildar, — Telangana High Court (2012-07-13)
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