PERMOD KOHLI,. TEJINDER SINGH DHINDSA

107 recorded High Court judgment(s) · 2011–2011

Courts

Disposal nature

Recent judgments

• KIRANJIT KAUR & ANR. v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2011-12-27)
• LAKHVIR KAUR & ANR. v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2011-12-27)
• SI SUKHJIT SINGH & ORS v. THE ST OF PB & ANR — Punjab & Haryana High Court (2011-12-07)
• GULSHAN SINGH AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2011-12-06)
• RAJESH KUMARI v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2011-12-05)
• THE KURUKSHETRA URBAN COOPERATIVE BANK LTD. v. MOOL CHAND AND ORS. — Punjab & Haryana High Court (2011-12-05)
• PARKASH KAUR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2011-12-02)
• BHAJAN SINGH &ORS v. PUNJAB FINANCIAL CORP. — Punjab & Haryana High Court (2011-12-02)
• IMRATI DEVI v. STATE OF HARYANA — Punjab & Haryana High Court (2011-11-30)
• RAGHAV DHURIA AND ANR v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2011-11-30)