PERMOD KOHLI, JASWANT SINGH

72 recorded High Court judgment(s) · 2014–2014

Courts

Disposal nature

Recent judgments

• M/S GAWAR CONST. & ANR v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2014-07-18)
• DIRECTOR PUBLIC INSTRUCTIONS (C)U.T.CHD. v. RAVINDER SINGH & ORS. — Punjab & Haryana High Court (2014-05-29)
• TEJINDER SINGH v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2014-05-22)
• PUNJAB ALKALIES & CHEMICALS LTD. v. THE APPELLATE AUTHORITY FOR IND.AND FIN. — Punjab & Haryana High Court (2014-05-22)
• SIRHIND BUS SERVICE REGD., SIRHIND v. STATE OF PUNJAB AND ANR. — Punjab & Haryana High Court (2014-05-14)
• SUMAN LATA v. UOI & ORS. — Punjab & Haryana High Court (2014-05-14)
• PARTAP SINGH AND ANOTHER v. UOI & OTHERS — Punjab & Haryana High Court (2014-05-01)
• AMAR SINGH ETC. v. UNION TERRITORY CHANDIGARH ETC. — Punjab & Haryana High Court (2014-04-24)
• BABU SINGH, PIRTHI SINGH, SURINDER v. STATE TRANSPORT APPELLATE TRIBUNAL, PB. — Punjab & Haryana High Court (2014-04-24)
• INDUS TOWERS LIMITED & ANR v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2014-04-11)