LexPERMOD KOHLI
39 recorded High Court judgment(s) · 2005–2005
Open in Lexace · Search this judge's casesCourts
| High Court of J&K and Ladakh | 39 |
Disposal nature
| (unspecified) | 39 |
Recent judgments
- RAMESH KUMAR AND CO. v. U.O.I.TH.DEFENCE SECY.AND ORS. — High Court of J&K and Ladakh (2005-02-18)
- M/S RAMESH KUMAR AND CO. v. U.O.I. AND ORS. — High Court of J&K and Ladakh (2005-02-18)
- R.K.ENTERPRISES v. U.O.I.TH.DEFENCE SECY.AND ORS. — High Court of J&K and Ladakh (2005-02-18)
- M/S R.K.ENTERPRISES v. U.O.I. TH. DEFENCE SECY. — High Court of J&K and Ladakh (2005-02-18)
- R.K.ENTERPRISES v. U.O.I. TH. DEFENCE AND ORS. — High Court of J&K and Ladakh (2005-02-18)
- M/S R.K.ENTERPRISES v. U.O.I.TH. MINISTRY OF DEFENCE AND ORS — High Court of J&K and Ladakh (2005-02-18)
- R.K.ENTERPRISES v. U.O.I. TH.DEFENCE SECY. AND ORS. — High Court of J&K and Ladakh (2005-02-18)
- M/S RAMESH KUMAR AND CO. v. U.O.I. AND ORS. — High Court of J&K and Ladakh (2005-02-18)
- R.K.ENTERPRISES v. U.O.I. TH. DEFENCE — High Court of J&K and Ladakh (2005-02-18)
- R.K.ENTERPRISES v. UNION OF INDIA TH. DEFENCE AND OTHERS — High Court of J&K and Ladakh (2005-02-18)