PAUL DANIEL DINAKARAN PREMKUMAR

26 recorded High Court judgment(s) · 2010–2011

Courts

Disposal nature

Recent judgments

• Kunwar Onkar Singh v. State of Sikkim and Ors. — Sikkim High Court (2011-07-19)
• Goshir Gyaltsab Rimpoche v. Karmapa Charitable Trust — Sikkim High Court (2011-07-11)
• Yangzila Bhutiani v. M/s Naurtan Mal Ashok Kumar and Anr — Sikkim High Court (2011-06-23)
• ASI/CM Mukesh Kumar Sharma and Ors. v. Union of India and Ors — Sikkim High Court (2011-06-20)
• Ram Kumar Gurung v. State of Sikkim and Ors. — Sikkim High Court (2011-05-19)
• Seema Lepcha v. Manish Sikder and Ors — Sikkim High Court (2011-04-04)
• Aita Raj Rai and Ors. v. Gopal Rai and Anr. — Sikkim High Court (2011-03-03)
• Anand Gazmer v. State of Sikkim and another — Sikkim High Court (2011-02-22)
• Durga Maya Pradhan and Ors. v. Ghambir Singh Manger and anr. — Sikkim High Court (2011-02-21)
• M/s. Unicorn Industries v. Union of India and Ors. — Sikkim High Court (2010-11-15)