PATHERYA
33 recorded High Court judgment(s) · 1973–2014
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 33 |
Disposal nature
| DISPOSED | 31 |
| DISMISSED | 1 |
| STRUCK OFF | 1 |
Recent judgments
- IN THE MATTER OF:ADITI OIL LTD -AND- v. IN THE MATTER OF : PRABHA AGARWAL — Calcutta High Court (2014-05-08)
- CP/83/2014 of IN THE MATTER OF : MANAKSIA LTD Vs — Calcutta High Court (2014-03-24)
- RE: JINDAL STEEL PRODUCTS LTD -AND- v. SMK STEELS PVT LTD ] — Calcutta High Court (2014-03-18)
- CP/74/1963 of RE: NATIONAL SUGAR MILLS LTD (IN LIQN) & OTHER COMPANIES Vs — Calcutta High Court (2014-03-14)
- IN THE MATTER OF REMINGTON RAND OF INDIA LTD (IN LIQN) v. MR. P.G.K. NAIR — Calcutta High Court (2014-02-24)
- RE: WELFO PHARMACEUTICALS PVT. LTD. -AND- v. RE: K MADHUSUDAN AND CO. — Calcutta High Court (2014-01-10)
- IN THE MATTER OF : SARADHA PRINTING AND PUBLICATION PVT LTD v. IN THE MATTER OF : RUPAK GOSWAMI — Calcutta High Court (2014-01-09)
- TS/8/2014 of IN THE GOODS OF LILA DARI (DECEASED) Vs — Calcutta High Court (2013-09-17)
- SM. BIVA PYNE & ANR. v. CHANDRA SEKHAR PYNE & ORS. — Calcutta High Court (2013-08-26)
- LAXMI DEVI MIMANI & ORS. v. SM.ICHARI DEVI PARAKH — Calcutta High Court (2013-06-28)
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