LexPATHAK S P,ARUN MISHRA
21 recorded High Court judgment(s) · 2010–2010
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 21 |
Disposal nature
| DISMISSED | 17 |
| DISPOSED OF | 4 |
Recent judgments
- SUBHAN KHAN v. STATE OF RAJ AND ORS — Rajasthan High Court (2010-12-13)
- OM PRAKASH SHARMA v. STATE OF RAJ and ANR — Rajasthan High Court (2010-10-07)
- JAG RAM VISHNOI v. STATE OF RAJ and ANR — Rajasthan High Court (2010-10-07)
- SURESH CHAND SHARMA v. STATE OF RAJ and ANR — Rajasthan High Court (2010-10-07)
- DINESH KUMAR SHARMA v. THE SECRETARY MEDICAL and HEALTH — Rajasthan High Court (2010-10-07)
- SHAYAM SUNDER SHARMA and ANR v. STATE OF RAJ and ANR — Rajasthan High Court (2010-10-07)
- SURENDRA KUMAR SHARMA and ANR v. STATE OF RAJ and ANR — Rajasthan High Court (2010-10-07)
- DINESH CHAND JAGA v. STATE OF RAJ and ANR — Rajasthan High Court (2010-10-07)
- MAHESH CHAND SHARMA v. STATE OF RAJ — Rajasthan High Court (2010-10-07)
- JAYANT SHARMA v. STATE OF RAJ and ANR — Rajasthan High Court (2010-10-07)