PARTHIVJYOTI SAIKIA

342 recorded High Court judgment(s) · 2020–2023

Courts

Gauhati High Court

342

Allowed	168
Disposed Of	81
Rejected	22
Dismissed On withdrawal no order for such liberty	21
Dismissed	18
Dismissed on withdrawal with liberty to approach again	14
Closed	12
Dismissed As infractuous	5

Nabam Hania v. THE STATE OF AP — Gauhati High Court (2023-11-22)
Nabam Tadap v. THE STATE OF AP — Gauhati High Court (2023-11-22)
Tana Lug v. THE STATE OF AP — Gauhati High Court (2023-11-22)
Nabam Kaya v. THE STATE OF AP — Gauhati High Court (2023-11-22)
S. Rajamannar and 2 Ors. v. THE STATE OF AP and Anr. — Gauhati High Court (2023-11-21)
Debia Muj v. THE STATE OF AP and 4 Ors. — Gauhati High Court (2023-11-21)
Mara Budh v. Bengia Jayanta — Gauhati High Court (2023-11-21)
THE STATE OF AP v. Chitranath Bailung and 16 Ors. — Gauhati High Court (2023-11-20)
Thuten Tashi v. Kesang Chorey and Anr. — Gauhati High Court (2023-03-30)
Yayi Pamo and 2 Ors. v. THE STATE OF AP — Gauhati High Court (2023-03-29)