PARTHIVJYOTI SAIKIA

32 recorded High Court judgment(s) · 2021–2024

Courts

Disposal nature

Recent judgments

• JAYANTA KUMAR SARMA v. KRISHNA KANTA HANDIQUE STATE OPEN UNIVERSITY AND 2 ORS — Gauhati High Court (2024-09-23)
• OIL AND NATURAL GAS CORPORATIO LTD. v. SADANANDA BARUAH — Gauhati High Court (2024-05-30)
• OIL AND NATURAL GAS CORPORATION LTD. v. BARNALI DIHINGIA AND ANR. — Gauhati High Court (2024-05-30)
• KRISHNA KANTA HANDIQUE STATE OPEN UNIVERSITY AND 2 ORS v. JAYANTA KUMAR SARMA AND ANR — Gauhati High Court (2024-04-21)
• KRISHNA KANTA HANDIQUE STATE OPEN UNIVERSITY AND 2 ORS v. JAYANTA KUMAR SARMA AND ANR — Gauhati High Court (2024-04-21)
• LUBI INDUSTRIES LLP v. STATE OF ASSAM AND 10 ORS — Gauhati High Court (2024-04-17)
• DILIP KUMAR GHOSH v. THE STATE OF ASSAM AND 4 ORS — Gauhati High Court (2023-05-12)
• DILIP KUMAR GHOSH v. THE STATE OF ASSAM AND 4 ORS. — Gauhati High Court (2023-05-12)
• M/S NEW TECH STEEL AND ALLOYS PVT LTD v. THE COMMISSIONER (APPEALS) CUSTOMS ,CENTRAL EXCISE AND SERVICE TAX — Gauhati High Court (2023-05-11)
• UNION OF INDIA AND 3 ORS v. SARAN NARZARY — Gauhati High Court (2023-04-28)