PARTHIVJYOTI SAIKIA

9,985 recorded High Court judgment(s) · 2019–2026

Courts

Gauhati High Court

9985

Disposed Of	8906
Allowed	627
Dismissed	168
Closed	92
Rejected	83
Dismissed On withdrawal no order for such liberty	47
Dismissed on withdrawal with liberty to approach again	29
Dismissed For Non-prosecution	12

GYAN DOLEY v. THE STATE OF ASSAM — Gauhati High Court (2026-06-04)
ZIABUR RAHMAN ALIES MD ZIABUR RAHMAN ALIES JIABUR v. THE STATE OF ASSAM — Gauhati High Court (2026-06-04)
DHARMENDAR RAJBHAR @ DHARMENDRA RAJBOR @ MAHENDRA RAJBOR AND ANR v. THE STATE OF ASSAM — Gauhati High Court (2026-06-04)
SRI SANJAY GOEL v. THE STATE OF ASSAM — Gauhati High Court (2026-06-04)
RAMESH CHANDRA GOEL v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2026-06-04)
BIKRAM PAUL v. THE STATE OF ASSAM — Gauhati High Court (2026-06-04)
SRI ZAHIDUR ALOM ALIAS ZAHIDAR NAJIBUR ALOM v. THE STATE OF ASSAM — Gauhati High Court (2026-06-04)
SAIDUL ALI v. STATE OF ARUNACHAL PRADESH — Gauhati High Court (2026-06-04)
MEHBOOB ALI ALIAS MEHEBUB ALI ALIAS RAHUL v. THE STATE OF ASSAM — Gauhati High Court (2026-06-03)
NURUL ISLAM @ NURU ISLAM AND 2 ORS v. THE STATE OF ASSAM — Gauhati High Court (2026-06-03)