LexPARTHA SARTHY
13,326 recorded High Court judgment(s) · 1991–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 13326 |
Disposal nature
| BAIL GRANTED | 8279 |
| BAIL REJECTED | 1789 |
| WITHDRAWN | 1075 |
| DISPOSED | 752 |
| ALLOWED | 440 |
| DISMISSED | 349 |
| REJECTED | 340 |
| DISMISS FOR NON-PROSECUTION | 171 |
Recent judgments
- Santosh Kumar v. The State of Bihar — Patna High Court (2026-06-04)
- Vivek Kumar v. The State of Bihar — Patna High Court (2026-06-04)
- Ishrat Khatoon v. The State of Bihar — Patna High Court (2026-06-02)
- Haricharan Prasad Yadav v. The State of Bihar — Patna High Court (2026-06-02)
- Angad Yadav v. The State of Bihar — Patna High Court (2026-06-02)
- Ravi Kumar Singh @ Ravi Singh v. The State of Bihar — Patna High Court (2026-06-01)
- Ranjan Kumar @ Sultha @ Ranjan Rajak v. The State of Bihar — Patna High Court (2026-06-01)
- Jiwchh Singh v. The State of Bihar — Patna High Court (2026-06-01)
- Afzal Rayeen v. The State of Bihar — Patna High Court (2026-06-01)
- Nikhat @ Nikhat Parveen v. The State of Bihar — Patna High Court (2026-05-15)