LexPARTHA SARTHY
1,004 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 1004 |
Disposal nature
| DISPOSED | 405 |
| DISMISSED | 378 |
| WITHDRAWN | 130 |
| ALLOWED | 63 |
| REJECTED | 11 |
| DISMISS FOR NON-PROSECUTION | 7 |
| D.F.D. FOR NON APPEARANCE | 7 |
| PARTLY ALLOWED (DISPOSAL) | 3 |
Recent judgments
- Krishna Kant Thakur v. The Union of India — Patna High Court (2024-10-24)
- M/s Ganpati Motors v. The Chief Commissioner, — Patna High Court (2024-08-22)
- Ranjeet Kumar v. The State of Bihar — Patna High Court (2023-12-18)
- Kotak Mahindra Bank Ltd. v. Commissioner of State Tax, Bihar — Patna High Court (2023-12-18)
- M/s Shiv Enterprises v. The Union of India — Patna High Court (2023-12-18)
- M/S KANISHKA CARBONS PVT.LTD. v. THE STATE OF BIHAR and ORS — Patna High Court (2023-12-18)
- M/s Micro Zone v. The Union of India — Patna High Court (2023-12-18)
- M/s Sunshine Metals v. The State of Bihar — Patna High Court (2023-12-18)
- Avinash Kumar v. The State of Bihar — Patna High Court (2023-12-18)
- BSC-C and C JV v. The State of Bihar — Patna High Court (2023-12-18)