PARTHA SARTHY

1,634 recorded High Court judgment(s) · 2020–2023

Courts

Disposal nature

Recent judgments

• Dharmdeo Paswan v. The State of Bihar — Patna High Court (2023-02-04)
• M/S Swaad Pharmaceuticals Pvt. Ltd., v. The State of Bihar — Patna High Court (2023-02-04)
• Anmol Kumar v. The State of Bihar — Patna High Court (2023-02-04)
• Abhijeet Kumar Pandey v. State of Bihar — Patna High Court (2023-02-04)
• Ramchandra Uraon v. The State of Bihar — Patna High Court (2023-02-02)
• Dolly v. The State of Bihar — Patna High Court (2023-02-02)
• Raja Babu v. The State of Bihar — Patna High Court (2023-02-02)
• MDS Infra Nirman Pvt. Ltd. v. The Managing Director, — Patna High Court (2023-02-02)
• Shailesh Kumar v. The State of Bihar — Patna High Court (2023-02-02)
• Tuntun Rishidev v. The State of Bihar — Patna High Court (2023-02-02)