LexPARTHA SARTHY
975 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 975 |
Disposal nature
| DISMISSED | 382 |
| DISPOSED | 254 |
| WITHDRAWN | 145 |
| ALLOWED | 143 |
| REJECTED | 32 |
| PARTLY ALLOWED (DISPOSAL) | 10 |
| (unspecified) | 5 |
| DISMISS FOR NON-PROSECUTION | 4 |
Recent judgments
- M/s Ranjeet Kumar, a proprietorship concern v. Airport Authority of India — Patna High Court (2025-08-27)
- M/s Topline Infra Projects Pvt. Ltd. v. The State of Bihar — Patna High Court (2025-08-27)
- Ram Naresh Yadav v. The State of Bihar — Patna High Court (2025-08-22)
- Ranjan Kumar v. The State of Bihar — Patna High Court (2025-08-22)
- Md. Shahbaz Alam v. The State of Bihar — Patna High Court (2025-08-22)
- Dhirendra Kumar Karn v. The State of Bihar — Patna High Court (2025-08-22)
- Rana Ranjit v. The State of Bihar — Patna High Court (2025-08-22)
- Manglam Infra and Engineering Ltd (Formerly known as Manglam Associates) v. The State of Bihar — Patna High Court (2025-08-22)
- Vijay Kumar Singh v. The State of Bihar — Patna High Court (2025-08-22)
- Ajit Kumar v. The Patna University, Patna — Patna High Court (2025-08-21)