LexPARTHA SARTHY
20 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 20 |
Disposal nature
| DISMISSED | 8 |
| DISPOSED | 4 |
| WITHDRAWN | 4 |
| REJECTED | 2 |
| D.F.D. FOR NON APPEARANCE | 1 |
| CONSIGNED | 1 |
Recent judgments
- Dr. Raghu Bansh Prasad Singh v. The State Of Bihar and Ors — Patna High Court (2019-04-30)
- Ram Krishna Residential High School v. The Regional Provident Fund Commissioner and Ors — Patna High Court (2019-04-23)
- Punam Kumari v. The State Of Bihar and Ors — Patna High Court (2019-04-23)
- LUSI DEVI v. The State of Bihar — Patna High Court (2019-04-19)
- Pt. Vedanand Umesh Mishra Ramjanki College Mahua v. The State Of Bihar and Ors — Patna High Court (2019-04-19)
- Kolen v. The State Of Bihar and Ors — Patna High Court (2019-04-19)
- Naseem Ahmad v. The Bihar Public Service Commission Through Its Secretary and Ors — Patna High Court (2019-04-19)
- Pratima Kumari v. The State Of Bihar and Ors — Patna High Court (2019-04-19)
- Amod Kumar v. The State Of Bihar and Ors — Patna High Court (2019-04-19)
- Bihar Animal Sciences University Through Its Registrar and Ors v. Priyanka Roy — Patna High Court (2019-04-18)