LexPARTHA SARATHI SEN
2,019 recorded High Court judgment(s) · 2000–2026
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 2019 |
Disposal nature
| DISPOSED | 1061 |
| DISMISSED | 429 |
| DISMISSED FOR DEFAULT | 357 |
| ALLOWED | 56 |
| DISMISSED FOR NON PROSECUTION | 27 |
| DISMISSED AS WITHDRAWN | 20 |
| REJECTED | 19 |
| DISMISSED AS NOT PRESSED | 13 |
Recent judgments
- LI TAI YU v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-26)
- JAHURA BIBI AND ORS v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-26)
- KUDDUS ALI @ MD. KUDDUS ALI v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-26)
- SOMNATH PAL v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-26)
- INLAND WORLD LOGISTICS PRIVATE LIMITED v. BOARD OF TRUSTEES OF SYAMA PRASAD MOOKHERJEE PORT AND ANR — Calcutta High Court (2026-05-26)
- TAPAN MONDAL v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-26)
- ARIF AHMED KHAN v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-26)
- SUDIPTO MITRA v. VISVA-BHARATI AND ORS — Calcutta High Court (2026-05-26)
- BIMAN SINGHA v. UNION OF INDIA AND ORS. — Calcutta High Court (2026-05-26)
- MD. ASRAFUL MOLLA (RETD) v. UNION OF INDIA AND ORS. — Calcutta High Court (2026-05-26)