PARTHA SARATHI CHATTERJEE
2,641 recorded High Court judgment(s) · 2002–2026
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 2641 |
Disposal nature
| DISMISSED FOR DEFAULT | 1206 |
| DISPOSED | 701 |
| DISMISSED AS INFRUCTUOUS | 296 |
| DISMISSED | 255 |
| ALLOWED | 71 |
| DISMISSED AS WITHDRAWN | 34 |
| DISMISSED FOR NON PROSECUTION | 21 |
| REJECTED | 17 |
Recent judgments
- BAPI DAS v. THE STATE OF WEST BENGAL — Calcutta High Court (2026-05-26)
- SANJAY HALDER @ SANJAY HALDAR v. STATE OF WEST BENGAL — Calcutta High Court (2026-05-26)
- RAHUL SAHAJI v. STATE OF WEST BENGAL — Calcutta High Court (2026-05-26)
- JAHERUL ISLAM v. STATE OF WEST BENGAL — Calcutta High Court (2026-05-26)
- SUJAN DAS @ SUJON DAS v. THE STATE OF WEST BENGAL — Calcutta High Court (2026-05-26)
- INDRAJIT DAS @ KAJAL v. STATE OF WEST BENGAL — Calcutta High Court (2026-05-26)
- KARUNA GREENTECH PVT LTD AND ORS v. V B CONSTRUCTION PVT LTD — Calcutta High Court (2026-05-12)
- SIDDIK ALI@CHHIDDIK ALI v. THE STATE OF WEST BENGAL — Calcutta High Court (2026-04-28)
- CHHAPIKUL HAQUE@CHHAPIKUL SARKAR@ALAM@SAPHIKUL SARKAR@ALOM AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2026-04-28)
- ENCHAR ALI MIAH AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2026-04-28)
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