PARTH PRATEEM SAHU, SACHIN SINGH RAJPUT

21 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• DIBAKAR DUTTA v. UNION OF INDIA — Chhattisgarh High Court (2026-05-13)
• DEPUTY COMMISSIONER INCOME TAX OFFICER 1(1) v. M/S SHANNO BUSINESS INDIA PVT. LTD. — Chhattisgarh High Court (2026-05-13)
• DILEEP KATARIYA v. UDAY ARUN GUPTA — Chhattisgarh High Court (2026-05-13)
• Baldau Prasad v. Neeraj Kumar Gupta — Chhattisgarh High Court (2026-05-13)
• MOHD. IZRAIL v. SHRI AMOLAK SINGH BHATIYA — Chhattisgarh High Court (2026-05-13)
• Sagarmal Agrawal v. Deputy Chief Engineer — Chhattisgarh High Court (2026-05-13)
• BHARTI SAHU v. HEMANT KUMAR SAHU — Chhattisgarh High Court (2026-05-13)
• SIDDHARTH KHARE v. JIGYASA — Chhattisgarh High Court (2026-05-13)
• SHAMSUN NISHA @ NOORI v. JAHEDA BEGAM @ ACHCHHU — Chhattisgarh High Court (2026-05-12)
• JANKI BAI v. SUSHIL KUMAR NATTHANI — Chhattisgarh High Court (2026-05-12)