LexPARTH PRATEEM SAHU, PRASHANT KUMAR MISHRA
78 recorded High Court judgment(s) · 2018–2021
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 78 |
Disposal nature
| DISMISSED | 35 |
| ALLOWED | 25 |
| DISPOSED OFF | 14 |
| INFRUCTUOUS | 2 |
| PARTLY ALLOWED | 1 |
| NON PROSECUTION | 1 |
Recent judgments
- VEER SINGH KURREY v. UNION OF INDIA — Chhattisgarh High Court (2021-05-17)
- SHIKHA AWASTHI v. UNION OF INDIA — Chhattisgarh High Court (2021-05-17)
- SATISH CHANDRA VERMA v. STATE BAR COUNCIL OF CHHATTISGARH — Chhattisgarh High Court (2020-07-17)
- KUNDAN SINGH THAKUR v. THE BAR COUNCIL OF INDIA — Chhattisgarh High Court (2020-07-17)
- SATISH CHANDRA VERMA v. PRABHAKAR SINGH CHANDEL — Chhattisgarh High Court (2020-07-03)
- KUNDAN SINGH THAKUR, v. SATISH CHANDRA VERMA — Chhattisgarh High Court (2020-07-03)
- YATISH KUMAR SHARMA v. MR. D.D. SANT — Chhattisgarh High Court (2020-03-13)
- HUMENDRA KUMAR PAWADE v. SHRI R. K. KHUTE — Chhattisgarh High Court (2020-03-06)
- DR. HEMSHIKHA TAMBREY v. SHRI S.L. ADILE — Chhattisgarh High Court (2020-03-06)
- STATE OF CHHATTISGARH v. UNION OF INDIA — Chhattisgarh High Court (2020-02-07)