PARTH PRATEEM SAHU, NARENDRA KUMAR VYAS

23 recorded High Court judgment(s) · 2023–2024

Courts

Disposal nature

Recent judgments

• CHHATTISGARH STATE INDUSTRIAL DEVELOPMENT CORPORATION v. M/S PARTHCONCAST LTD. — Chhattisgarh High Court (2024-05-02)
• ANTHRES TOPPO v. THE HIGH COURT OF CHHATTISGARH and ANR. — Chhattisgarh High Court (2024-04-24)
• VIJAY BHUSHAN SINGH v. THE HIGH COURT OF CHHATTISGARH and ANR. — Chhattisgarh High Court (2024-04-24)
• (Deleted) AMRIT LAL DAHARIYA (Died) Through Lrs. v. THE HIGH COURT OF CHHATTISGARH — Chhattisgarh High Court (2024-04-24)
• Lakhan Singh v. State Of Chhattisgarh and Anr. — Chhattisgarh High Court (2024-04-24)
• STATE OF CHHATTISGARH v. SMT. SHIV KUNWAR (Died and Deleted) (Through Lrs) — Chhattisgarh High Court (2024-04-11)
• Shri Sanjay Shendre v. The High Court Of C.g. and Anr. — Chhattisgarh High Court (2024-02-27)
• Vijendra Nath Pandey (Dead) v. State Of Chhattisgarh and Anr. — Chhattisgarh High Court (2023-10-19)
• B.r. Pradhan v. State Of Chhattisgarh and Anr. — Chhattisgarh High Court (2023-10-19)
• NARSINGH USENDI v. HIGH COURT OF C.G. and OTHERS — Chhattisgarh High Court (2023-09-27)