LexPARTH PRATEEM SAHU
24,361 recorded High Court judgment(s) · 2018–2026
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 24361 |
Disposal nature
| DISPOSED OFF | 13222 |
| ALLOWED | 4229 |
| WITHDRAWN | 3935 |
| DISMISSED | 1832 |
| REJECTED | 349 |
| PARTLY ALLOWED | 299 |
| INFRUCTUOUS | 249 |
| NON PROSECUTION | 188 |
Recent judgments
- SUBODH SAA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-20)
- RAJKUMAR VERMA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-20)
- VISHNU NISHAD v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-20)
- RAKESH KUMAR DEWANGAN v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-20)
- PILABABU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-20)
- SURENDRA TANDAN v. THE STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-20)
- PURUSHOTTAM BANCHHOR v. THE STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-20)
- GOPI SAHU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-20)
- DEVENDRA SAHU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-20)
- ROHIT SIDAR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-20)