LexPARTH PRATEEM SAHU
4,155 recorded High Court judgment(s) · 2018–2025
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 4155 |
Disposal nature
| DISMISSED | 1716 |
| DISPOSED OFF | 1189 |
| ALLOWED | 767 |
| WITHDRAWN | 337 |
| PARTLY ALLOWED | 83 |
| INFRUCTUOUS | 48 |
| NON PROSECUTION | 13 |
| REMANDED FOR RETRIAL | 2 |
Recent judgments
- Virendra Pandey v. State Of Chhattisgarh — Chhattisgarh High Court (2025-10-09)
- Munish Kumar Shah v. State Of Chhattisgarh — Chhattisgarh High Court (2025-10-09)
- Hamar Sangwari N G O v. Union Of India — Chhattisgarh High Court (2025-10-09)
- Mid Day Mirror v. State Of Chhattisgarh — Chhattisgarh High Court (2025-10-09)
- R.A. NARAYAN v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-10-09)
- Anil Tuteja v. State Of Chhattisgarh — Chhattisgarh High Court (2025-10-09)
- Sudiep Shrivastava v. Union Of India — Chhattisgarh High Court (2025-10-09)
- DHARAMLAL KAUSHIK v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-10-09)
- HARI SINGH RANA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-07-24)
- HIGH COURT OF CHHATTISGARH v. MISS AKANKSHA BHARDWAJ — Chhattisgarh High Court (2024-09-19)