PARMOD GOYAL

1,086 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• BHAGA v. CHARAN SINGH — Punjab & Haryana High Court (2026-05-29)
• ASHOK KUMAR v. VIPIN BHATEJA AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• GURMEET SINGH @ GURMIT SINGH v. M/S TRADINGH COMPANY AND ANR — Punjab & Haryana High Court (2026-05-29)
• RINKU AND OTHERS v. KRISHNA AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• RAJBIR SINGH v. JAGDEEP AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• SHREEKANTH CREATIONS THROUGH ITS PARTNERS v. ROOPI ALIAS ROOP SINGH ALIAS RUPINDER SINGH AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• MUNICIPAL COUNCIL, TOHANA ,TEH TOHANA, DIST FATEHABAD v. RAM NARAYAN AND ANR — Punjab & Haryana High Court (2026-05-27)
• DARSHAN SINGH v. GURSEWAK SINGH AND ANR — Punjab & Haryana High Court (2026-05-27)
• SMT.SHARMILA DEVI ETC. v. KRISHAN KUMAR ETC. — Punjab & Haryana High Court (2026-05-27)
• MANJIT SINGH & OTHERS v. DARSHAN SINGH & OTHERS — Punjab & Haryana High Court (2026-05-27)