PARIHAR ASHOK,SARRAF G S

44 recorded High Court judgment(s) · 2009–2009

Courts

Disposal nature

Recent judgments

• AJAY SHARMA v. U O R and ORS — Rajasthan High Court (2009-08-10)
• M/S.SAMBHAR SALTS v. C.I.T. — Rajasthan High Court (2009-07-28)
• TARSEM LAL v. S.B.B.J.AND ORS — Rajasthan High Court (2009-05-21)
• M/S. HINDUSTAN MACHINE TOOLS LTD. v. THE JUDGE INDUSTRIAL TRIBUNAL and ORS. — Rajasthan High Court (2009-05-04)
• SHRI AGARWAL SHIKSHA SAMITTI v. NAND KISHORE SHARMA — Rajasthan High Court (2009-04-20)
• RSRTC JAIPUR v. CHAIN SINGH — Rajasthan High Court (2009-04-01)
• JDA v. NANAG RAM — Rajasthan High Court (2009-04-01)
• M/S KAILASH HOSPITAL AND RESEA v. M/S JAIPUR SPINNING AND WEAVIN — Rajasthan High Court (2009-04-01)
• JOGINDER KUMAR BATRA v. STATE OF RAJ AND ORS — Rajasthan High Court (2009-03-30)
• SHEO NATH v. BANWARI LAL — Rajasthan High Court (2009-03-26)