LexPARESH UPADHYAY, V.BHAVANI SUBBAROYAN
92 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 92 |
Disposal nature
| ALLOWED | 33 |
| DISMISSED | 31 |
| ORDERED | 15 |
| DISPOSED OF | 6 |
| DELAY CONDONED | 4 |
| CLOSED | 1 |
| DISMISSED AS WITHDRAWAL | 1 |
| REJECTED | 1 |
Recent judgments
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- R.Joseph William Jayakaran v. UNION OF INDIA, — Madras High Court (2022-08-29)
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- THE MANAGING DIRECTOR v. V.SHANMUGAM — Madras High Court (2022-08-29)
- The Government of Tamil Nadu v. K. Chandrakumari — Madras High Court (2022-08-26)