LexPARESH UPADHYAY, SATHI KUMAR SUKUMARA KURUP
166 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 166 |
Disposal nature
| ORDERED | 72 |
| DISMISSED | 52 |
| DISPOSED OF | 25 |
| ALLOWED | 7 |
| WITHDRAWN DISMISSED | 5 |
| REJECTED | 2 |
| GRANTED | 2 |
| CLOSED | 1 |
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