PARESH UPADHYAY, R.VIJAYAKUMAR

137 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• PAULRAJ N v. THE PRINCIPAL DISTRICT JUDGE — Madras High Court (2022-04-29)
• Karthick.K v. The Superintendent of Police — Madras High Court (2022-04-29)
• Packiaraj v. The District Collector — Madras High Court (2022-04-29)
• Jose .V.M v. The Secretary to Government — Madras High Court (2022-04-29)
• Muthuganesan .M v. State of Tamil Nadu, — Madras High Court (2022-04-29)
• Essakki v. The Authorized Officer — Madras High Court (2022-04-29)
• Alaguraja .P v. The Debts Recovery Tribunal — Madras High Court (2022-04-29)
• M.SELVI v. THE SECRETARY — Madras High Court (2022-04-29)
• Isithore v. The Authorised Officer — Madras High Court (2022-04-29)
• K.ANNAMALAI v. THE SECRETARY TO GOVT OF INDIA — Madras High Court (2022-04-29)