LexPARESH UPADHYAY, KRISHNAN RAMASAMY
184 recorded High Court judgment(s) · 2019–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 184 |
Disposal nature
| DISMISSED | 82 |
| WITHDRAWN DISMISSED | 60 |
| DISPOSED OF | 30 |
| ALLOWED | 7 |
| DISMISSED WITH COST | 2 |
| ORDERED | 1 |
| PARTLY ALLOWED | 1 |
| REJECTED | 1 |
Recent judgments
- K.RUKMANI (DIED) 1. K. KUMAR, v. THE GOVERNMENT OF TAMIL NADU — Madras High Court (2022-08-30)
- THE DISTRICT EDUCATIONAL OFFICER v. MANIMEGALAI — Madras High Court (2022-08-02)
- K.RAMESH v. JEGADEESAN — Madras High Court (2022-04-27)
- SUBRAMANIAN v. THE COMMISSIONER — Madras High Court (2022-04-01)
- O.SELVAM v. THE COMMISSIONER OF SCHOOL EDUCATION — Madras High Court (2022-03-25)
- THE COMMISSIONER v. I.ARJUN — Madras High Court (2022-03-25)
- SRIRAM GANAPATHY v. SYLENDRA BABU — Madras High Court (2022-03-24)
- MURUGANANTHAM v. AYYAPPAN — Madras High Court (2022-03-24)
- E.V.SIVAKUMAR v. DHEERAJ KUMAR IAS — Madras High Court (2022-03-24)
- M.MARIYAPPAN v. GANESAN — Madras High Court (2022-03-24)