LexPARESH UPADHYAY
9,156 recorded High Court judgment(s) · 2012–2022
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 9152 |
| Madras High Court | 4 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 5345 |
| 35-ANY OTHER MODE @ ADM.STAGE | 697 |
| 27-WITHDRAWN @ ADM.STAGE | 633 |
| 31-NOTICE DISCHARGED @ ADM.STAGE | 613 |
| 40-WITHDRAWN @ FH | 337 |
| 47-DISPOSAL IN ANY OTHER MODE FH | 282 |
| 53-ALLOWED / GRANTED @ ADM.STAGE | 239 |
| 58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH | 204 |
Recent judgments
- The Official Trustee of Tamil Nadu v. Nil — Madras High Court (2022-11-18)
- N.Muthukumar v. The Official Trustee of Madras — Madras High Court (2022-11-18)
- The Official Trustee of Tamil Nadu v. Nil — Madras High Court (2022-11-18)
- The Official Trustee of Tamil Nadu, v. nil — Madras High Court (2022-10-11)
- JOGI MANGAL TANDEL v. COMPETENT AUTHORITY (SAFEMA) — Gujarat High Court (2021-10-01)
- ARVINDBHAI ISHWARBHAI VALAND v. LALIT SHRIRAM GUPTA — Gujarat High Court (2021-10-01)
- SHAILESHBHAI @ SHELUBHAI MITHABHAI JADAV THROUGH JADAV BHAVNABEN CHELUBHAI v. STATE OF GUJARAT — Gujarat High Court (2021-10-01)
- KIRANBHAI HARIBHAI GOHIL v. STATE OF GUJARAT — Gujarat High Court (2021-10-01)
- ASHWINBHAI @ RAJ RANCHHODBHAI POYALA v. STATE OF GUJARAT — Gujarat High Court (2021-10-01)
- SWAMI SATYAPRAKASHDASJI GURU GHANSHYAMPRASAD DASJI v. STATE OF GUJARAT — Gujarat High Court (2021-10-01)