PARESH UPADHYAY, D.BHARATHA CHAKRAVARTHY

252 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• S. Malarvizhi v. R. Prema Latha — Madras High Court (2022-11-24)
• THE PRINCIPAL SECRETARY TO GOVERNMENT v. A.Subramani — Madras High Court (2022-11-24)
• M.Roopa v. R.Prema Latha — Madras High Court (2022-11-24)
• K.Kalpana v. R.Prema Latha — Madras High Court (2022-11-24)
• A. Manivasagam v. The Commissioner of School Education — Madras High Court (2022-11-24)
• V.Sivamurugan v. R. Prema Latha — Madras High Court (2022-11-24)
• The Additional Chief Secretary v. A.Valli — Madras High Court (2022-11-24)
• The Secretary to Government of Tamil nadu v. L.T.Palanisamy — Madras High Court (2022-11-24)
• The Chief Educational Officer v. S.Anandakumar — Madras High Court (2022-11-24)
• K. Velmurugan v. The Principal Secretary to Government — Madras High Court (2022-11-24)