PARESH UPADHYAY, . ASHOKKUMAR C. JOSHI

27 recorded High Court judgment(s) · 2021–2021

Courts

Gujarat High Court

58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	11
38-RULE ABSOLUTE/ALLOWED @ FH	6
26-DISMISSED @ ADM.STAGE	4
53-ALLOWED / GRANTED @ ADM.STAGE	2
33-CA DISPOSED OF	1
35-ANY OTHER MODE @ ADM.STAGE	1
59-RULE ISSUED & RULE DISCHARGED/DISMISSED@FH	1
39-RULE DISCHARGED/DISMISSED @ FH	1

SANDIP RAMNIKLAL DODIYA v. STATE OF GUJARAT — Gujarat High Court (2021-09-22)
KETANKUMAR KANTILAL SHAH v. MO AAIYUB MO ISMAIL SHAIKH (CHHIPA) — Gujarat High Court (2021-09-20)
SAJANBEN GHANSHYAMBHAI CHAUHAN v. ARVINDBHAI DULABHAI MANIYA — Gujarat High Court (2021-09-20)
STATE OF GUJARAT v. UMANGBHAI KISHORBHAI SONI — Gujarat High Court (2021-09-20)
CHOLAMANDALAM MS GENERAL INSURANCE CO LTD v. RAM DHUNDIYA VANZARA — Gujarat High Court (2021-09-20)
THE ORIENTAL INSURANCE COMPANY LTD v. KUNJAL JITENDRA JOSHI — Gujarat High Court (2021-09-20)
NUTANBEN MAFATBHAI PATEL v. UDAYBHAI SHIVAJI — Gujarat High Court (2021-09-20)
STATE OF GUJARAT v. UMANGBHAI KISHORBHAI SONI — Gujarat High Court (2021-09-20)
THE ORIENTAL INSURANCE COMPANY LTD v. KUNJAL JITENDRA JOSHI — Gujarat High Court (2021-09-20)
STATE OF GUJARAT v. MANJIBHAI VASTABHAI PATEL — Gujarat High Court (2021-09-15)