LexPARESH UPADHYAY, A.D.JAGADISH CHANDIRA
119 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 119 |
Disposal nature
| ALLOWED | 72 |
| CLOSED | 20 |
| DISMISSED | 11 |
| ORDERED | 9 |
| DISPOSED OF | 2 |
| GRANTED | 2 |
| DELAY CONDONED | 2 |
| WITHDRAWN DISMISSED | 1 |
Recent judgments
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- T.JEYASHEELA v. P.ANANDHRAJ — Madras High Court (2022-06-29)