PARAMJEET SINGH DHALIWAL,. SATISH KUMAR MITTAL

258 recorded High Court judgment(s) · 2010–2014

Courts

Disposal nature

Recent judgments

• PUNJAB SCHEDULED CASTES LAND DEVELOPMENT AND FINANCE CORP v. SUCHA RAM — Punjab & Haryana High Court (2014-07-10)
• UNION OF INDIA AND OTHERS v. CENTRAL ADMINISTRATIVE TRIBUNAL AND OTHERS — Punjab & Haryana High Court (2012-07-27)
• MANAGING DIRECTOR, FARIDABAD CENTRAL COOP. BANK v. BUDHPAL AND ANR. — Punjab & Haryana High Court (2012-07-27)
• BHAGWAN SINGH AND ORS v. SUKHA SINGH AND ORS — Punjab & Haryana High Court (2012-07-27)
• AMANDEEP SINGH v. JOGINDER KAUR AND OTHERS — Punjab & Haryana High Court (2012-07-27)
• GURMUKH SINGH AND OTHERS v. GURDEEP SINGH AND OTHERS — Punjab & Haryana High Court (2012-07-20)
• SURINDER PAL SONI AND ANR. v. STATE OF PUNJAB AND ANR. — Punjab & Haryana High Court (2011-12-23)
• KRISHAN v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2011-12-23)
• NETAR SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2011-12-23)
• CHARANJI LAL v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2011-12-22)