PARAMJEET SINGH DHALIWAL

7,619 recorded High Court judgment(s) · 1988–2023

Courts

Disposal nature

Recent judgments

• S.P.SINGH CHAUHAN v. STATE OF HARYANA — Punjab & Haryana High Court (2023-08-03)
• YOGESH PRABHAKAR v. MONIKA — Punjab & Haryana High Court (2022-09-14)
• CHIRANJI LAL v. BALWANT RAI — Punjab & Haryana High Court (2022-05-09)
• LAXMI DEVI v. JAI BHAGAWAN — Punjab & Haryana High Court (2022-05-09)
• RANJIT SINGH v. KARAM SINGH — Punjab & Haryana High Court (2020-05-27)
• ASHOK MEHRA v. ENFORCEMENT OFFICER EPFO AMRITSAR — Punjab & Haryana High Court (2019-04-02)
• MALHOTRA BOOK DEPOT v. ABDUL MAZID & ANR — Punjab & Haryana High Court (2018-01-30)
• TARA DEVI v. SHRI JAINENDRA GURUKUL — Punjab & Haryana High Court (2016-07-14)
• MOHINDER SINGH v. MAKHAN SINGH — Punjab & Haryana High Court (2016-07-14)
• IBRAHIM AND ORS v. CHAO KHAN AND ANR — Punjab & Haryana High Court (2016-07-11)