PANKAJ NAQVI,VIVEK AGARWAL

724 recorded High Court judgment(s) · 2020–2021

Courts

Allahabad High Court

724

Dismissed on merits	471
Disposed off/Decided on merits	193
Allowed/Partly Allowed on merits	42
Dismiss other than merit(DD/Non Prosec./Abated)	18

SATYAVRAT RAI v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2021-04-19)
NAMDEV SHARMA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-03-01)
EHASAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-02-19)
TILAK SINGH AND 4 OTHERS v. STATE OF U.P. — Allahabad High Court (2021-01-29)
BALVEER SINGH YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-01-29)
DOODH NATH YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-01-29)
GAURAV SHARMA AND 3 OTHERS v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2020-12-18)
PANKAJ DUBEY AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-12-18)
MAHESH AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-12-18)
YOURAJ ALIAS SHOBHA PATEL v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2020-12-18)