PANKAJ NAQVI,UMESH KUMAR

824 recorded High Court judgment(s) · 2019–2019

Courts

Allahabad High Court

824

Disposed off/Decided on merits	421
Dismissed on merits	358
Dismiss other than merit(DD/Non Prosec./Abated)	31
Allowed/Partly Allowed on merits	14

ANIL AND OTHERS v. STATE OF U.P. — Allahabad High Court (2019-07-12)
RISHI PAL v. STATE OF U.P. — Allahabad High Court (2019-07-05)
VIJAY KUMAR GUPTA AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2019-07-05)
BHAYANU and ANOTHER v. STATE OF U.P. — Allahabad High Court (2019-07-05)
SACHIN AND 6 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-05-31)
RIHAN AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-31)
MAHENDRA KUMAR AND 6 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-05-31)
SHARUKH AND 8 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-05-31)
AADITYA SHUKLA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-31)
ASHOK KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-31)