PANKAJ NAQVI,SURESH KUMAR GUPTA

1,213 recorded High Court judgment(s) · 2018–2020

Courts

Allahabad High Court

1213

Dismissed on merits	731
Disposed off/Decided on merits	401
Dismiss other than merit(DD/Non Prosec./Abated)	64
Allowed/Partly Allowed on merits	17

MULLU v. STATE — Allahabad High Court (2020-02-10)
KAUSHAL KUMAR UPADHYAY v. STATE OF U.P. — Allahabad High Court (2020-02-10)
IMRAN QURAISHI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-12-17)
RAM LALAK and OTHERS v. STATE — Allahabad High Court (2019-12-17)
NAEEM v. STATE OF U.P. — Allahabad High Court (2019-12-17)
SMT. GAYATRI AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-12-12)
BABLU AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-12-09)
ARUN KUMAR SRIVASTAVA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-12-07)
MANJEET SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-12-07)
RAM BABU AND ANOTHER v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2019-12-07)