LexPANKAJ NAQVI,SAURABH SHYAM SHAMSHERY
505 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 505 |
Disposal nature
| Dismissed on merits | 269 |
| Disposed off/Decided on merits | 225 |
| Allowed/Partly Allowed on merits | 8 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 3 |
Recent judgments
- IMSHAD v. STATE OF U.P. — Allahabad High Court (2020-06-05)
- KALOO and OTHERS v. STATE OF U.P. — Allahabad High Court (2020-05-20)
- CHANDRA PAL v. STATE OF U.P. — Allahabad High Court (2020-05-15)
- BAGEESH DIVAKAR v. STATE OF U.P. — Allahabad High Court (2020-04-29)
- ASHWANI DIVAKAR v. STATE OF U.P. — Allahabad High Court (2020-04-29)
- SARVESH DIVAKAR v. STATE OF U.P. — Allahabad High Court (2020-04-29)
- PAPPU DIVAKAR v. STATE OF U.P. — Allahabad High Court (2020-04-29)
- RAJMAN v. STATE OF U.P. — Allahabad High Court (2020-04-29)
- AASHMA BIBI AND 7 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-03-17)
- BHOOKESH KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-03-17)