LexPANKAJ NAQVI,SANJAY KUMAR PACHORI
200 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 200 |
Disposal nature
| Dismissed on merits | 103 |
| Disposed off/Decided on merits | 94 |
| Allowed/Partly Allowed on merits | 2 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
Recent judgments
- RAMA SHANKAR MISHRA v. State of U.P. AND 6 OTHERS — Allahabad High Court (2021-08-17)
- MOHAMMD ANAS AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2020-11-03)
- SHIV KUMAR ALIAS RINKU AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-10-01)
- VIKAS CHAUDHARY AND ANOTHER v. State of U.P. AND ANOTHER — Allahabad High Court (2020-10-01)
- BHUPENDRA KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-10-01)
- SHIV LAL PRAJAPATI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-10-01)
- DR. DAYANAND CHAUDHARY AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-10-01)
- GOPAL RAM v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-10-01)
- KHAJAN SINGH v. State of U.P. AND 11 OTHERS — Allahabad High Court (2020-10-01)
- RAHUL YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-10-01)