PANKAJ NAQVI,SAMIT GOPAL

240 recorded High Court judgment(s) · 2019–2020

Courts

Allahabad High Court

240

Dismissed on merits	144
Disposed off/Decided on merits	79
Dismiss other than merit(DD/Non Prosec./Abated)	11
Allowed/Partly Allowed on merits	6

IDRISH and OTHERS v. STATE — Allahabad High Court (2020-06-19)
BENI RAM AND ORS v. STATE — Allahabad High Court (2020-05-26)
JAI SINGH ALIAS CHANDRA PRAKASH v. STATE — Allahabad High Court (2020-03-06)
AMIT JANI v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-03-06)
BAINAMI AND ANOTHER v. STATE — Allahabad High Court (2020-03-06)
SHYAM SINGH AND OTHERS v. STATE OF U.P. — Allahabad High Court (2020-02-25)
RAKESH BHATNAGAR AND 2 OTHERS v. SANDEEP KUMAR AND OTHERS — Allahabad High Court (2020-02-14)
DR. ASHWINI KUMAR SINGH v. DR. SANDEEP KUMAR AND 8 OTHERS — Allahabad High Court (2020-02-14)
VINAY KUMAR PANDEY AND ANOTHER v. C/M SRI GANDHI INTER COLLEGE AND ANOTHER — Allahabad High Court (2020-02-14)
PREMPAL VARSHNEY v. STATE — Allahabad High Court (2020-02-14)