LexPANKAJ NAQVI,RAJENDRA KUMAR -IV
140 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 140 |
Disposal nature
| Disposed off/Decided on merits | 78 |
| Dismissed on merits | 56 |
| Allowed/Partly Allowed on merits | 3 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 3 |
Recent judgments
- TAHSIN AHMAD v. STATE OF U.P. — Allahabad High Court (2019-03-27)
- DHARAM PAL AND OTHERS v. STATE OF U.P. — Allahabad High Court (2019-01-11)
- AJAI SINGH v. STATE OF U.P. — Allahabad High Court (2019-01-11)
- VISHWANATH BATHLA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-21)
- KAILASH PATEL AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-21)
- NARAYAN SINGH AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-21)
- ALTAF v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-21)
- SHARVAN KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-21)
- USHA DEVI AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-21)
- MUKESH KUMAR AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-21)