LexPANKAJ NAQVI,RAJEEV MISRA
42 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 42 |
Disposal nature
| Dismissed on merits | 24 |
| Disposed off/Decided on merits | 14 |
| (unspecified) | 3 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- RAJU ALIAS TASLEEM v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-08-07)
- NASIR v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-08-07)
- RAJ KUMAR SHARMA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-08-07)
- KM. VISHAKHA (MINOR) AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-08-07)
- KESHAV PRASAD @ KESHAV PRASAD AGNIHOTRI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-08-07)
- JAYVEER AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-08-07)
- SANDEEP AND ANOTHER v. State of U.P.AND 5 OTHERS — Allahabad High Court (2020-08-07)
- IRAM AND ANOTHER v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2020-08-06)
- ANURAG SHUKLA AND 2 OTHERS v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2020-08-06)
- VIPIN KUMAR @ VIPIN KUMAR SHARMA AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-08-06)