LexPANKAJ NAQVI,RAJ BEER SINGH
96 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 96 |
Disposal nature
| Dismissed on merits | 58 |
| Disposed off/Decided on merits | 35 |
| Allowed/Partly Allowed on merits | 2 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
Recent judgments
- SUMITI ALIAS VISHAKHA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-06-12)
- SWATI AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-06-12)
- SHESH NATH AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-06-12)
- RADHA DEVI v. State of U.P. AND 5 OTHERS — Allahabad High Court (2020-06-12)
- RAJU AND ANOTHER v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2020-06-12)
- SURYA PRAKASH SINGH v. State of U.P. AND 7 OTHERS — Allahabad High Court (2020-06-12)
- RIZWAN AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-06-12)
- HAJI AKIL AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-06-12)
- HASRAT AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-06-12)
- DEVENDRA SINGH CHAWDA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-06-12)