LexPANKAJ NAQVI,PRADEEP KUMAR SRIVASTAVA
64 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 64 |
Disposal nature
| Dismissed on merits | 37 |
| Disposed off/Decided on merits | 26 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- SUNIL YADAV AND 23 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-10-24)
- ASIF KHAN ALIAS RAJU v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-10-24)
- SHIV CHARAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-10-24)
- DHANPAL SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-10-24)
- SUHAIL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-10-24)
- MALTI KUMARI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-10-24)
- SUNIL VISHWAKARMA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-10-24)
- GIRJA SHANKAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-10-24)
- AMBAR PRATAP SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-10-24)
- ANIL BHATI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-10-24)