PANKAJ NAQVI,PIYUSH AGRAWAL

581 recorded High Court judgment(s) · 2019–2021

Courts

Allahabad High Court

581

Disposed off/Decided on merits	310
Dismissed on merits	212
Dismiss other than merit(DD/Non Prosec./Abated)	43
Allowed/Partly Allowed on merits	16

RADHEY SINGH AND 39 OTHERS v. State of U.P. AND ANOTHER — Allahabad High Court (2021-08-17)
JATA SHANKAR v. STATE OF U.P. AND OTHERS — Allahabad High Court (2021-03-24)
GOPI NAIR AND 118 OTHERS v. THE UNION OF INDIA AND 10 OTHERS — Allahabad High Court (2021-03-24)
SUSHIL KUMAR @ PUTTU v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-03-24)
M/S GINNI FILAMENTS LIMITED v. U.P. POWER CORPORATION LTD. AND 2 OTHERS — Allahabad High Court (2021-03-24)
M/S RESISTANCE ALLOYS INDIA LIMITED v. UNION OF INDIA AND OTHERS — Allahabad High Court (2021-03-24)
AJAY KUMAR v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2021-03-24)
AZIZ v. AGRA DEVELOPMENT AUTHORITY AND OTHERS — Allahabad High Court (2021-03-24)
GURU NARAYAN v. STATE OF U.P. AND OTHERS — Allahabad High Court (2021-03-24)
AWADHESH PRAKASH PANDEY v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-03-23)