PANKAJ NAQVI,NAVEEN SRIVASTAVA

72 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• LAKHAN AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-08-19)
• MANOJ KUMAR v. State of U.P. AND 10 OTHERS — Allahabad High Court (2021-08-19)
• NAVED v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-08-19)
• SHEELA YADAV v. STATE OF U.P. AND OTHERS — Allahabad High Court (2021-08-19)
• SMT. RAJKUMARI AND 6 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-08-19)
• LOKESH YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-08-19)
• RAHUL @ AKASH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-08-19)
• SHIVEJ KUMAR SINGH ALIAS SHIVESH KUMAR SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-08-18)
• MO. AKIL @ HERO AND 12 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-08-18)
• PANNERAM v. State of U.P. AND 8 OTHERS — Allahabad High Court (2021-08-18)