PANKAJ NAQVI,MAHBOOB ALI

30 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Dismissed on merits	14
Disposed off/Decided on merits	14
Dismiss other than merit(DD/Non Prosec./Abated)	2

PADAM SINGH AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-02)
AMIT KUMAR RAHUL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-02)
REETA VISHWAKARMA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-02)
VIJAY KUMAR MISHRA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-02)
RANI AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-02)
AKASH SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-02)
MIZAN @ GUGGAN AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-02)
SARVESH SINGH v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-11-02)
FIZA KAUSHAR AND ANOTHRER v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-11-02)
TRIPTI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-02)